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Madras High Court Issues Interim Injunction Against Kolaiyuthir Kaalam - (12 Jun 2019)

INTELLECTUAL PROPERTY RIGHTS

Madras High Court has issued an interim injunction against Kolaiyuthir Kaalam. It has asked the producers of Kolaiyuthir Kaalam to respond on June 21. Such interim injunction has been issued after Balaji Kumar, director of Vidiyum Munn obtained the rights of the novel Kolyaiuthir Kaalam from Sujatha's wife for Rs 10 lakhs. He appealed to the Madras High Court to stop the makers from releasing the film with the same name since it is a violation of copyright.

Tags : MADRAS HIGH COURT   INTERIM INJUNCTION  

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