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Bombay High Court Directs Police to File Case Against Dhananjay Munde - (12 Jun 2019)

CRIMINAL

Bombay High Court has asked the police to file a case against leader of opposition in the Maharashtra Legislative Council Dhananjay Munde in connection with alleged illegal purchase of Government land in Beed district.

Tags : BOMBAY HIGH COURT   DHANANJAY MUNDE  

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