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Madras High Court Directs Bar Council of Tamil Nadu to Initiate Action Against Seven Advocates - (12 Jun 2019)

CIVIL

Madras High Court has directed the Bar Council of Tamil Nadu and Puducherry to initiate disciplinary action against seven advocates involved in duplicate motor accident claims. The Court while taking a serious view of the involvement of lawyers and touts in the process of filing multiple insurance claims for an accident, had earlier appointed an expert body headed by Retired Judge K Chandru to inquire into the menace.

Tags : MADRAS HIGH COUNCIL   BAR COUNCIL OF TAMIL NADU  

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