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Supreme Court Directs Status Quo Over Road Widening in Greater Kailash Traffic Bottleneck - (12 Jun 2019)

CIVIL

Supreme Court has directed status quo for eight weeks on a project to widen the road near Savitri Cinema intersection in Greater Kailash, South Delhi. A few hundred-meter patch is a traffic bottleneck, which is hanging fire for nearly a decade, and often leads to traffic jam for hours.

Tags : SUPREME COURT   GREATER KAILASH  

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