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Delhi HC: Centre Compulsorily Reqd to Implement Delhi Govt's Suggestion on Pay Scales of Prosecutors - (11 Jun 2019)

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Delhi High Court has ordered the Centre to extend all the benefits to the prosecutors as recommended by the Government of NCT of Delhi way back in year 2015 while observing that the Centre is bound to accept the recommendations made by the Delhi cabinet with regard to revision of pay scales of the prosecutors since the Lieutenant Governor has to act on the aid and advice of the Cabinet in matter of appointment of Public Prosecutor.

Tags : DELHI HC   PAY SCALE  

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