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Delhi High Court Seeks Centre, DU’s Response on Admission Norms - (11 Jun 2019)

EDUCATION

Delhi High Court has sought the response of the Centre and the Delhi University (DU) on a petition challenging its new admission norms for undergraduate courses. The Court observed that there is arbitrariness in how criteria were changed just a day before opening of registration for admission.

Tags : DELHI HIGH COURT   ADMISSION  

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