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Supreme Court Dismisses Slum Dwellers' Plea Against Eviction - (11 Jun 2019)

CIVIL

Supreme Court has refused to interfere with the eviction of some slum dwellers for widening of a road in Mumbai while noting that "There can be no equality to a wrong. A project of public importance, it is reiterated ought not to be stalled."

Tags : SUPREME COURT   SLUM DWELLERS  

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