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Supreme Court Dismisses Pleas to Modify Directions on PG Medical Courses Admission in Maharashtra - (11 Jun 2019)

EDUCATION

Supreme Court has observed that it did not deem necessary to alter its June 4 order by which students were prevented from changing their original options in the fresh round of counselling for the PG Medical seats in Maharashtra. However, the Court allowed the seats lying unfilled by reason of the EWS quota being scrapped to be allotted in accordance with merit.

Tags : SUPREME COURT   PG MEDICAL  

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