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Apex Court Stays Demolition of Kochi Flats for Six Weeks - (11 Jun 2019)

ENVIRONMENT

Apex Court has stayed the demolition order passed by the Court on May 8 for six weeks. The Court passed the order while considering a writ petition filed by a group of residents stating that they were not heard by the Court before ordering the demolition of the apartments within a month on findings of violation of Coastal Regulation Zone notification.

Tags : APEX COURT   KOCHI FLATS  

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