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Allahabad HC Allows Music System At Varanasi Ghat For Modi and Abe Visit - (11 Dec 2015)

Allahabad High Court has granted permission for installation of music system at Dashashwamedh Ghat in Varanasi where Prime Minister Narendra Modi, accompanied by Japanese counterpart Shinzo Abe, is scheduled to attend the "Ganga Arti" on Saturday.

Tags : ALLAHABAD HIGH COURT   PRIME MINISTER NARENDRA MODI   JAPANESE COUNTERPART SHINZO ABE  

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