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Delhi High Court Prevents 60 Websites, Radio Channels and ISPs from Broadcasting World Cup 2019 - (11 Jun 2019)

MEDIA AND COMMUNICATION

Delhi High Court in a huge relief to Channel 2 Group Corporation, which has exclusive broadcasting rights of the entire World Cup 2019 has passed ex-parte interim order preventing over 60 websites, some radio channels and some Internet Service Providers from broadcasting the sporting event.

Tags : DELHI HIGH COURT   WORLD CUP 2019  

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