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Kerala High Court: Student’s Right to Choose College of His/Her Choice is a Fundamental Right - (11 Jun 2019)

EDUCATION

Kerala High Court has observed that "When a student feels that he can secure better education in another college and there is no legal bar in exercise of such option." Moreover the freedom to choose the college of his/her choice for pursuit of their studies is an aspect of the Fundamental Right to privacy of the students.

Tags : KERALA HIGH COURT   FUNDAMENTAL RIGHT  

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