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Delhi High Court Grants Permission to Rajiv Saxena to Travel Abroad for Medical Treatment - (11 Jun 2019)

CIVIL

Delhi High Court has granted permission to Rajiv Saxena, the accused-turned-approver in the AgustaWestland chopper deal scam, to travel abroad for medical treatment. The Court further observed that Saxena was suffering from various medical ailments and was granted permission to go to the UK, Dubai and other European countries for medical treatment for a month from June 25 to July 24, 2019.

Tags : DELHI HIGH COURT   RAJEEV SAXENA  

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