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The Kathua Verdict | Life Imprisonment for Sanji Ram and Two Others | - (11 Jun 2019)

A special court in Pathankot on Monday awarded life imprisonment to three main convicts for raping and murdering an eight-year-old girl in Jammu and Kashmir’s Kathua last year.Three others — Sub-Inspector Anand Dutta, Head Constable Tilak Raj and SPO Surender Verma — who were convicted for destruction of evidence under Section 201 of the RPC, were handed sentences of five-year rigorous imprisonment plus a fine of Rs 50,000 each. Ram's son Vishal Jangotra was acquitted in the case.

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