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Delhi High Court Grants Sainik Farm Residents Permission to Carry Out Repairs, Whitewash - (10 Jun 2019)

CIVIL

Delhi High Court has granted 93 residents of a upscale Sainik Farm colony to carry out repairs and renovation, including construction of boundary walls. The relief for the residents may set a precedent for other such colonies where fresh construction is banned.

Tags : DELHI HIGH COURT   SAINIK FARMS  

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