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Gauhati High Court Grants Bail to Ex-Army Man Who Was Detained After Being Declared 'Foreigner' - (10 Jun 2019)

CRIMINAL

Gauhati High Court has granted interim release of ex-army man Mohammad Sanaullah, who was arrested and sent to detention centre on May 28, after a Foreigners Tribunal in Assam adjudged him a 'foreigner'.

Tags : GAUHATI HIGH COURT   BAIL  

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