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Madras High Court Rejects 9 PG Distance Education Medical Courses of State-Run Varsity - (10 Jun 2019)

EDUCATION

Madras High Court gas declared nine post graduate (PG) distance education courses offered by the Tamil Nadu Dr M G R Medical University as “illegal and ultra vires” as they did not have the approval of the Medical Council of India and the Central Government.

Tags : MADRAS HIGH COURT   DISTANCE EDUCATION  

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