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Bombay High Court Gives ‘Limited Relief’ to Rs 2000 Crore Scammer - (10 Jun 2019)

CRIMINAL

Bombay High Court has granted ‘limited relief’ to Mohammed Farooq Mohammed Hanif Sheikh, a Rs 2000 Crore Scammer who sought bail citing the health of his wife. The Court has granted him a limited bail till June 18,2019 enabling him to take care of his wife and three children.

Tags : BOMBAY HIGH COURT   LIMITED RELIEF  

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