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NGT Raps Delhi Pollution Body for Inaction against Burning of Plastic and PVC Wires - (10 Jun 2019)

ENVIRONMENT

National Green Tribunal(NGT) has rapped the Delhi Pollution Control Committee (DPCC) for not taking action against burning of plastic and PVC wires at a park in north-west Delhi's Mangolpur area. NGT observed that being the guardian of the environment, the DPCC cannot deny its responsibility by simply saying that it is not the owner of the land, shifting its responsibility to the Delhi Development Authority.

Tags : NGT   PVC WIRES  

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