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Delhi HC Grants Parole to Manu Sharma in Jessica Lall Murder Case - (10 Dec 2015)

Delhi High Court has granted parole to Siddharth Vashisht alias Manu Sharma, undergoing life term for killing model Jessica Lall in 1999.

Tags : DELHI HIGH COURT   MANU SHARMA   JESSICA LALL MURDER CASE  

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