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Revised Guidelines on Bad Loans will Sustain Improvement in Credit Culture, Says RBI Guv - (08 Jun 2019)

Speaking at the NIBM, at the 15th Annual Convocation of Post Graduate Diploma in Management, here, RBI Governor Shaktikanta Das said the new guidelines provide a system of "strong disincentives" in the form of additional provisioning for delay in initiation of resolution or insolvency proceedings.

Tags : RBI  

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