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Bombay HC Acquits Salman Khan of All Charges in 2002 Hit-And-Run-Case - (10 Dec 2015)

Bomaby High Court has acquitted Salman Khan in the 2002 hit-and-run case, and quashed his conviction and 5-year sentence.

Tags : BOMABY HIGH COURT   SALMAN KHAN   HIT-AND-RUN-CASE  

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