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Govt Might be Asked to Lower GST Collection Target to Realistic Levels for FY20 - (07 Jun 2019)

In the month of May, the Centre and state governments collected a little more than Rs 1 lakh crore in GST receipts, an improvement of 6.7% from the same month a year ago, but lower than the Rs 1.14 lakh crore seen in April.

Tags : GST  

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