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Mining Scam: SC Permits ex-Karnataka Minister Reddy to Visit Ailing Father-in-law - (07 Jun 2019)

Former Karnataka minister and mining baron Gali Janardhana Reddy and his brother-in-law B V Srinivas Reddy, managing director of the Obalapuram Mining Company (OMC), were arrested by CBI on September 5, 2011 from Ballari and brought to Hyderabad.

Tags : SC  

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