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Jammu and Kashmir High Court Steps in on Valley Rape - (07 Jun 2019)

CRIMINAL

Jammu and Kashmir High Court has directed the police to file a status report within two days on the rape of a three-year-old, taking up on its own the case that has led to sectarian tensions and violence at multiple places in the Valley.

Tags : JAMMU AND KASHMIR HIGH COURT   VALLEY RAPE  

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