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Bombay High Court Grants Bail to Actor Karan Oberoi - (07 Jun 2019)

CRIMINAL

Bombay High Court has granted bail to TV actor Karan Oberoi on surety of Rs 50,000. Earlier, Oberoi, arrested on charges of raping and blackmailing a woman, had approached the High Court for bail after a lower court rejected his plea for the relief earlier this month.

Tags : BOMBAY HIGH COURT   KARAN OBEROI  

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