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Karnataka High Court Questions Cops About Inaction Against Noisy Pubs - (07 Jun 2019)

CIVIL

Karnataka High Court has directed the police to submit their response by next week on the action taken against pubs and bars for causing sound pollution in Indiranagar. This came in after the Court was informed that no action had been taken even after Petitioners were requesting the same since 2015.

Tags : KARNATAKA HIGH COURT   NOISY PUBS  

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