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Payal Tadvi Case: Bombay HC Grants Permission to Crime Branch to Interrogate Three Accused Doctors - (07 Jun 2019)

CRIMINAL

Bombay High Court has refused to grant permission to crime branch the custody of three women doctors arrested for allegedly abetting the suicide of their junior colleague, Payal Tadvi but allowed it to interrogate them for four days.

Tags : BOMBAY HC   PAYAL TADVI  

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