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NCDRC Asks Mercedes Benz to Pay Rs 2 Lakh to Customer - (07 Jun 2019)

CONSUMER

National Consumer Disputes Redressal Commission (NCDRC) has asked Mercedes Benz to pay Rs. 2 lakh to its customer as compensation for defects in the Mercedes vehicle he had purchased from them.

Tags : NCDRC   MERCEDES BENZ  

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