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Delhi High Court Stays Order Granting Permission to Agusta Westland Approver to Travel Abroad - (07 Jun 2019)

CRIMINAL

Delhi High Court has stayed the permission granted to Rajeev Saxena, a middleman-turned-approver in a money laundering case related to the AgustaWestland chopper scam to travel abroad.

Tags : DELHI HIGH COURT   AGUSTA WESTLAND  

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