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NGT Asks for Report from DPCC on Plea Alleging Air Pollution Around Shakurbasti Rly Station - (07 Jun 2019)

ENVIRONMENT

National Green Tribunal (NGT) has asked for a report from the Delhi Pollution Control Committee (DPCC) on a plea alleging air pollution around the Shakurbasti railway station here due to loading and unloading of cement.

Tags : NGT   SHAKURBASTI  

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