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NIA Files Charge Sheet in Case of Weapons Loot from Ex-PDP MLA's House - (07 Jun 2019)

NIA named Adil Bashir Sheikh, a special police officer (SPO) deployed at the Srinagar residence of Wachi MLA Aijaz Ahmad Mir, and Rafique Ahmad Bhat, a militant, as it filed the prosecution complaint before a special court in Jammu.

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