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AgustaWestland Chopper Scam: Delhi HC Stays Order Granting Permission to Rajeev Saxena to Travel Abroad - (06 Jun 2019)

A bench of Justice Chander Shekhar stayed a Delhi court order, which allowed Saxena to go to Europe, the UK and Dubai for medical treatment, on a petition by the Enforcement Directorate (ED) challenging the trail court order.

Tags : COURT  

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