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Karnataka High Court Doubles Relief to Family of Rider Killed by KSRTC Bus - (06 Jun 2019)

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Karnataka High Court has doubled the relief to family of rider who was killed due to rash and negligent driving of a Karnataka State Road Transport Corporation (KSRTC) bus . The amount which the family members will now get Rs 13.9 lakh with 6% interest as compensation.

Tags : KARNATAKA HIGH COURT   KSRTC  

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