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Plastic Use:NGT Directs FSSAI to Constitute Committee for Determination of the Subject of Restriction - (06 Jun 2019)

ENVIRONMENT

National Green Tribunal has asked for examination by an Expert Committee comprising of the representatives of Food Safety Standards Authority of India (FSSAI), Bureau of Indian Standards , Central Pollution Control Board and Director General of Health Services with FSSAI as nodal agency for coordination to see if any further regulatory provisions are required on the subject of restrictions on the packaging by use of plastic material, after the steps already are taken, and if so to what extent.

Tags : NGT PLASTIC USE

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