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Delhi High Court Constitutes Body to Conduct Fresh Inspection in 35 Hospitals - (06 Jun 2019)

CIVIL

Delhi High Court has now constituted a committee to carry a fresh inspection of the 35 government hospitals in the city on the basis of a inspection report of over 30 government hospitals highlighting several irregularities including non-functioning ICU ventilators, alleged pilfering of expensive drugs and staffs being paid less than minimum wages.

Tags : DELHI HIGH COURT   HOSPITALS  

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