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Delhi State Commission Consumer Court Grants Rs. 25L to Woman as Compensation for Medical Negligence - (06 Jun 2019)

CONSUMER

Delhi State Commission Consumer Court has granted Rs. 25 lakh damage to a woman who became a victim of medical negligence and lost her baby after a hospital wrongly advised her to plan family alongside prescription of heavy TB medicine.

Tags : DELHI STATE CONSUMER COMMISSION   MEDICAL NEGLIGENCE  

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