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Madhya Pradesh High Court Grants Stay on Suspension of Lecturer Who Predicted 300 Seats for BJP - (05 Jun 2019)

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Madhya Pradesh High Court has stayed the suspension of a Sanskrit lecturer of Vikram University, Ujjain, who, prior to the Lok Sabha General election results, had predicted at least 300 seats for the Bhartiya Janata Party (BJP) and over 300 for the National Democratic Alliance (NDA). Same was said to be a violation of the election code of conduct.

Tags : MADHYA PRADESH HIGH COURT   BJP  

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