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SC Directs Maharashtra to Conduct Final Counselling for Admissions to PG Medical, Dental Courses - (05 Jun 2019)

EDUCATION

Supreme Court has directed the Maharashtra government to conduct the final round of counselling by June 14, 2019 for the problems being faced by students in admissions to post graduate medical and dental courses in the 2019-20 academic year. The Court questioned the State for not conducting any counselling after the Supreme Court's order stayed the notification to grant 10 per cent reservation in the admissions for 2019-20 to economically weaker sections in PG medical and dental courses.

Tags : SC   MAHARASHTRA  

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