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National Green Tribunal: Improve Surveillance to Stop Encroachments Along Highways - (05 Jun 2019)

ENVIRONMENT

National Green Tribunal (NGT) has shown concern over the large scale encroachments along the national highways and directed the Government to evolve an effective monitoring mechanism in this regard. NGT has further said that the monitoring mechanism should deal with the future policy with regard to highways to be constructed, already constructed and with regard to roads where constructions have already been made.

Tags : NATIONAL GREEN TRIBUNAL   HIGHWAYS  

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