Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

National Green Tribunal: Improve Surveillance to Stop Encroachments Along Highways - (05 Jun 2019)

ENVIRONMENT

National Green Tribunal (NGT) has shown concern over the large scale encroachments along the national highways and directed the Government to evolve an effective monitoring mechanism in this regard. NGT has further said that the monitoring mechanism should deal with the future policy with regard to highways to be constructed, already constructed and with regard to roads where constructions have already been made.

Tags : NATIONAL GREEN TRIBUNAL   HIGHWAYS  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved