Supreme Court Awards Rs. 6 Lakh to Man Acquitted After 6 Years, Faults UP Police Probe  ||  Supreme Court: High Courts Can Restore Power on 50% Deposit in Arbitrary Theft Assessments  ||  Supreme Court: Cooperative Society Cannot Deny RTI Records as Personal if Registrar Can Access Them  ||  SC: CoC Cannot Withdraw Approved Resolution Plan Over Improved Corporate Debtor Finances  ||  Delhi High Court: 24-Week Limit Alone Cannot Restrict Medical Termination of Pregnancy  ||  Allahabad High Court Rejects Challenge to 18% GST on Online Legal Database Services  ||  Madras High Court: FIR Registration Does Not Decide Guilt; Prior Hearing of Accused Not Required  ||  Kerala High Court Orders Speedy Prosecution Sanction Process in Sabarimala Gold Theft Case  ||  Allahabad HC: Missing RT-PCR Report Cannot Bar COVID-19 Compensation if Records Confirm Infection  ||  MP High Court Directs Indore Police to Deploy Volunteers for Reporting Noise Pollution Violations    

Income Tax Department Extends Deadline for Employers to Issue Form 16 and Form 24Q - (05 Jun 2019)

DIRECT TAXATION

Income Tax Department has extended the deadline for employers to issue Form 16 TDS certificate for financial year 2018-19 to its employees till July 10, 2019. However, the extension would leave the salaried taxpayers with a limited time-frame of just 20 days to file their income tax returns. Further the due date of filing of Tax Deducted at Source statement by employers to Income Tax department in Form 24Q for financial year 2018-19 has been extended till June 30, 2019.

Tags : INCOME TAX DEPARTMENT   FORM 16   FORM 24Q  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved