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NGT Rejects Applications to Relax Ban on DJs in Marriage Functions - (10 Dec 2015)

National Green Tribunal (NGT) has rejected an application of Bhopal disc jockeys (DJs) Association seeking relaxation of the ban on DJs operating on modified vehicles with big speakers, during marriage functions, which has come in force since November 18.

Tags : NATIONAL GREEN TRIBUNAL   DJS  

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