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Nat'l Consumer Panel Asks Delhi School to Compensate Ex-student for Denying Admit Card - (04 Jun 2019)

The NCDRC upheld the state commission's order granting compensation to the student but set aside its direction cancelling recognition of the Bal Mandir Senior Secondary School, Vikas Marg, in the larger interest of other students studying there.

Tags : NCDRC  

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