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NCLT Accepts SREI Resolution Plan for Deccan Chronicle - (04 Jun 2019)

INSOLVENCY

National Company Law Tribunal (NCLT) Hyderbad has finally accepted the resolution plan for Deccan Chronicle Holdings Ltd where lenders agreed to take a staggering 95.2 per cent haircut to revive the debt-ridden media entity.

Tags : NCLT   DECCAN CHRONICLE  

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