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Madras High Court Rejects Minister’s Plea to Gag NGO, Media - (04 Jun 2019)

CIVIL

Madras High Court has rejected petitions filed by Municipal Administration Minister S.P. Velumani and some government civil contractors to gag Arappor Iyakkam, a Non-Governmental Organisation/NGO, and its managing trustee Jayaram Venkatesan from making allegations of corruption against them.

Tags : MADRAS HIGH COURT   NGO  

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