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Delhi High Court Rejects Plea to Change the Film Bharat’s Name - (04 Jun 2019)

MEDIA AND COMMUNICATION

Delhi High Court has rejected a plea seeking a stay on the release of Salman Khan starrer Bharat, which releases on June 5, 2019. The Court also further punished the Petitioner Vikas Tyagi for involving the media before listing the plea. It observed that the petition was just an attempt to grab a little limelight and that it was "premature" as the film had not been seen yet.

Tags : DELHI HIGH COURT   BHARAT  

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