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KHC:Compelling Students Who Do Not Want to Continue in a Particular College, Will Affect Their Future - (03 Jun 2019)

EDUCATION

Kerala High Court has held that compelling the students, who do not want to continue in a college, will only affect the future and career of the students. An atmosphere without room for apprehensions and conducive to carry on the studies peacefully, is essential and hence it requires paramount consideration.

Tags : KHC   COLLEGE  

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