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Supreme Court Overturns Order on a Delhi High Court Order Restraining CBI Probe Into UPA Era Scam - (03 Jun 2019)

CRIMINAL

Supreme Court has lifted a Delhi High Court order restraining the CBI from probing alleged irregularities in grant of licenses to private parties by the UPA Government in 2010 to extract atomic and rare minerals.

Tags : SUPREME COURT   UPA  

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