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Madras High Court Dismisses Plea Against Performance of 'Yajnas For Rains' - (03 Jun 2019)

CIVIL

Madras High Court has observed while dismissing a petition challenging the circular issued by the Commissioner of Tamil Nadu Hindu Religious and Charitable Endowments Department, Department to perform "yagnas" propagating rain, in all important temples under its control.

Tags : MADRAS HIGH COURT   YAJNA  

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