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ITAT Condones Delay as Chartered Accountant Was Busy with ICAI Election - (03 Jun 2019)

DIRECT TAXATION

ITAT Jaipur has condoned the delay in filing an appeal before the Commissioner of Income Tax (Appeals) as the Chartered Accountant of the Assessee was busy with the election of Central Council of Institute of Chartered Accountants of India (ICAI). However, the Tribunal remanded the matter to the first appellate authority and directed the Assessee to pay a cost of Rs. 2,500/-.

Tags : ITAT   ICAI  

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